LAKHAN PRASAD KESHRI Vs. THE STATE OF JHARKHAND & ANR
LAWS(JHAR)-2011-12-99
HIGH COURT OF JHARKHAND
Decided on December 20,2011

Lakhan Prasad Keshri Appellant
VERSUS
The State Of Jharkhand And Anr Respondents

JUDGEMENT

P.P.BHATT, J. - (1.) Heard the Learned Counsel appearing for the petitioner as well as the State.
(2.) Perused the papers.
(3.) This case is taken up for final disposal.;


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