- (1.) It is submitted that petitioner is ready to keep the informant with all respect and dignity.
(2.) Under the said circumstance, issue notice to opposite party no. 2 under Registered cover with A/D for which requisites etc. must be filed within one week, failing which, this application shall stand rejected without further reference to a Bench.
(3.) In the meantime, petitioner namely Balram Kumar Sahu shall not be arrested in connection with P.C.R Case No. 36 of 2010 pending in the court of Sri P. Jha, learned Judicial Magistrate, 1st Class, Pakur.;