SUNIL KUMAR DAS Vs. BIHAR SCHOOL EXAMINATION BOARD
LAWS(JHAR)-2001-7-35
HIGH COURT OF JHARKHAND
Decided on July 23,2001

SUNIL KUMAR DAS Appellant
VERSUS
BIHAR SCHOOL EXAMINATION BOARD Respondents

JUDGEMENT

S.J.MUKHOPADHAYA,J. - (1.) IN both the cases as common prayer made for publication of result of primary teachers training examination, they were heard together and are being disposed of by this common order.
(2.) THE petitioner Sunil Kumar Das of CWJC No. 1358, 1999 (R) was a regular student of SPG Mission Primary Teachers Training College, (Male), Ranchi and stated to have completed study for the session 1991 -93. He having found eligible was also allowed to appear in the Primary Teachers' Training Examination held from 2nd August, 1994 by the Bihar School Examination Board, Patna. So far as petitioner Miss Nimunti Soy and others of CWJC 2213/2000 (R) are concerned, according to them, they were also regular student of SPG Mission Primary Teachers Training College, (Male), Ranchi and completed studies for the session 1991 -93 and 1992 -94. They being eligible and suitable were also allowed to appear in the Primary Teachers Training Examination held since 2nd August, 1994, conducted by the Bihar School Examination Board, Patna.
(3.) THE grievance of the petitioners of both the writ petitions is that the respondents have not published their result inspite of the repeated requests, though the result of students, appeared from similarly situated Colleges, have been published.;


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