PRADEEP KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
LAWS(JHAR)-2020-9-47
HIGH COURT OF JHARKHAND
Decided on September 23,2020

Pradeep Kumar Choudhary Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Ashish Kumar Thakur, learned counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Lukesh Kumar learned counsel appearing on behalf of the opposite party along with Mrs. Vani Kumari, learned Amicus appointed in this case.
(3.) Nobody appears on behalf of the State.;


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