ANUBHA RAWAT CHOUDHARY,J. - (1.) Heard the Learned Counsel appearing for the appellant.
(2.) Heard the Learned Counsel appearing on behalf of the Respondent Nos. 1, 5, 6, 7, 8 and 17.
(3.) This appeal has been filed against the judgment and order dated 15.02.2012 passed by the learned writ court in W.P.(L) No. 363 of 2003, whereby the writ petition filed by the present appellant was dismissed.;