ANUBHA RAWAT CHOUDHARY,J. - (1.) Heard in Part.
(2.) Heard Mr. Indrajit Sinha, learned counsel appearing on behalf of the petitioner in Cr. M.P. No. 671 of 2002 and Mr. A.K. Das, learned counsel appearing on behalf of petitioner in Cr. M.P. No. 453 of 2007.
(3.) Heard Mr. Rohit Sinha, learned counsel appearing on behalf of the CBI.;