JUDGEMENT
Sanjay Kumar Dwivedi, J. -
(1.) I.A. No.10743 of 2019 has been filed for ignoring the defects as pointed out by the Office.
(2.) For the reasons narrated in the interlocutory application, the defects are ignored.
(3.) I.A. No.10743 of 2019 stands allowed and disposed of.;
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