Anubha Rawat Choudhary, J. - (1.) Heard Mr. Vikas Kumar, learned counsel appearing on behalf of the petitioner along with Ms. Rishi Bharti, Amicus appointed by this court vide order dated 28.02.2020.
(2.) Heard Mr. Sanjay Kumar Srivastava, learned counsel appearing on behalf of the opposite party-State.
(3.) As per order dated 11.05.2015, the present case was admitted and directed to be heard on the limited issue of sentence only and not on merits.;