JUDGEMENT
ANUBHA RAWAT CHOUDHARY,J. -
(1.) Heard Mr. Rajendra Krishna, learned counsel appearing on behalf of the petitioner along with Mr. Ratnesh Kumar, Advocate.
(2.) Heard Mr. T.N. Verma, learned counsel appearing on behalf of the opposite party-State.
(3.) Nobody appears on behalf of the opposite party no.2.;
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