Anubha Rawat Choudhary, J. - (1.) Heard Mr. Rajiv Ranjan, learned Senior counsel appearing on behalf of the petitioner along with advocates on record.
(2.) Heard Mr. Sachin Kumar, learned counsel appearing on behalf of the Life Insurance Corporation of India.
(3.) Heard Mr. Anil Kumar Sinha, learned Senior counsel along with Mr. Kumar Harsh, learned counsel appearing on behalf of the respondent no. 4 (intervenor).;