Sujit Narayan Prasad, J. - (1.) Both these appeals since involve common questions of facts and law, therefore, with the consent of learned counsel for the respective parties, they have been heard together and are being disposed of by this common order/judgment.
(2.) The instant intra-court appeals have been filed under clause 10 of the Letters Patent against the common order/judgment dated 20.09.2019 passed in W.P. (S) No. 4960 of 2018, so far L.P.A. No. 693 of 2019 is concerned, and W.P. (S) No. 6309 of 2018, so far L.P.A. No. 734 of 2019 is concerned, with other analogous cases, whereby and whereunder, the writ petitions have been dismissed holding the writ petitioners ineligible for the concerned post and further it has been held that the candidates who have obtained degree exclusively in the subject "HISTORY" as per the advertisement, are entitled for consideration for appointment to the aforesaid posts, subject to fulfillment of other criteria and requisite position in the merit list and if there is no other legal impediments.
(3.) The brief facts of the case, as per the pleadings made in the writ petitions, which are required to be enumerated herein for proper adjudication of the lis, are hereunder as: The Jharkhand Staff Selection Commission, herein after referred to as the 'JSSC', has come out with an advertisement being Advertisement No. 10/2017, known as 'Post Graduate Trained Teacher Competitive Examination-2017', inviting on-line applications from eligible candidates for filling up the posts of 'Post Graduate Trained Teacher' for different subjects, including the subject History, which is the subject matter of L.P.A. No. 693 of 2019. Likewise, the JSSC has come out with an advertisement, being Advertisement No. 21/2016, known as 'Combined Graduate Trained Teacher Competitive Examination-2016', inviting on-line applications from eligible candidates for filling up the posts of 'Trained Graduate Teacher' for different subjects, including the subject History/Political Science, which is the subject matter of L.P.A. No. 734 of 2019. Pursuant thereto, the writ petitioners-appellants applied for the said posts and participated in the selection process. However, on the date of verification of the testimonials, it was found that the writ petitioners-appellants have submitted Graduate/Post Graduate degrees in Ancient/Medieval/Modern/Ancient History, Culture & Archaeology etc. and on being asked by the JSSC-the examining body, the writ petitioners-appellants failed to submit the certificate of 'degree' in Graduation/'Master of Arts' in Post Graduation with the subject 'History' in terms of the advertisement, as such show cause notices were issued to them. ;