JUDGEMENT
ANUBHA RAWAT CHOUDHARY,J. -
(1.) Heard Mr. Anurag Kashyap, the learned counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Mahesh Tewari, the learned counsel appearing on behalf of the Opposite Party-Railways.
(3.) Heard Mr. Sanjay Kr. Srivastava, the learned A.P.P. appearing on behalf of the State.;
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