TIRATH PRASAD CHOUDHARY Vs. STATE OF JHARKHAND
LAWS(JHAR)-2020-12-2
HIGH COURT OF JHARKHAND
Decided on December 01,2020

Tirath Prasad Choudhary Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

ANUBHA RAWAT CHOUDHARY,J. - (1.) Heard Mr. Sanjay Kumar, the learned counsel appearing on behalf of the petitioners.
(2.) Heard Mr. A.K. Sahani, the learned counsel appearing on behalf of the Opposite Party No. 2.
(3.) Heard Mr. Suraj Verma, learned A.P.P. is appearing on behalf of the Opposite Party-State.;


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