BHAGIRATH MAHTO Vs. STATE OF JHARKHAND
LAWS(JHAR)-2020-6-29
HIGH COURT OF JHARKHAND
Decided on June 22,2020

Bhagirath Mahto Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Santosh Kumar Soni, learned counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Shekhar Sinha, learned A.P.P. appearing on behalf of the State.
(3.) The present case arises out of Dugda P.S. Case No. 6 of 2007 dated 19.04.2007, G.R. No. 291 of 2007, T.R. No. 186 of 2009.;


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