Anubha Rawat Choudhary, J. - (1.) Heard Mr. Lakhan Chandra Roy, learned counsel appearing on behalf of the petitioners in both the cases.
(2.) Heard Mr. Sanjay Kumar Srivastava, learned counsel appearing on behalf of the opposite party-State in Cri. Revision No. 191 of 2014.
(3.) Heard Ms. Vandana Bharti, learned counsel appearing on behalf of the opposite party-State in Cri. Revision No. 248 of 2014.;