Anubha Rawat Choudhary,J. - (1.) Heard Mr. Shailesh, learned counsel appearing on behalf of the petitioner.
(2.) Heard Mr. T.N. Verma, learned counsel appearing on behalf of the opposite party.
(3.) This petition has been filed for the following reliefs:- 'For quashing of the order dated 20.11.2019 passed by the court of District Judge-II cum Spl. Judge, ACB, Dhanbad in Spl. Case No. 14/2008 (MCA No. 166/2019) whereby the prayer made by the prosecution under Section 311 Cr. P.C. was allowed at a stage when the case was twice fixed for judgment. The case is pending in the Court of District Judge-II cum Spl. Judge, ACB, Dhanbad.' ;