KALIPADA MOHANTA Vs. STATE OF JHARKHAND
LAWS(JHAR)-2020-5-8
HIGH COURT OF JHARKHAND
Decided on May 15,2020

Kalipada Mohanta Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Kaushik Sarkhel, the learned counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Rohit Sinha, the learned counsel appearing on behalf of the Opposite Party-CBI.
(3.) After conclusion of hearing of this case on 04.02.2020, a Written Notes of Arguments has been filed on behalf of the petitioner which is kept on record.;


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