JUDGEMENT
ANUBHA RAWAT CHOUDHARY,J. -
(1.) Heard Mr. Ashish Kumar Thakur, learned counsel appearing on behalf of the petitioner.
(2.) Heard Mr. D.K. Chakraverty, learned counsel appearing on behalf of opposite party No. 2.
(3.) Heard Mrs. Vandana Bharti, learned counsel appearing on behalf of the opposite party-State.;
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