SAHLAT FAHAD @ SOHLAT FAHAD Vs. STATE OF JHARKHAND
LAWS(JHAR)-2020-12-1
HIGH COURT OF JHARKHAND
Decided on December 14,2020

Sahlat Fahad @ Sohlat Fahad Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

ANUBHA RAWAT CHOUDHARY, J. - (1.) Heard Mr. Ashish Kumar Thakur, the learned counsel appearing on behalf of the petitioner.
(2.) Heard Mr. D.K. Chakraverty, the learned counsel appearing on behalf of Opposite Party No.2.
(3.) Heard Mrs. Vandana Bharti, the learned A.P.P. appearing on behalf of the State.;


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