LALJEE MAHTO Vs. STATE OF JHARKHAND
LAWS(JHAR)-2020-10-36
HIGH COURT OF JHARKHAND
Decided on October 16,2020

Laljee Mahto Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

ANUBHA RAWAT CHOUDHARY,J. - (1.) Heard Mr. Bhaiya V. Kumar, learned counsel appearing for the petitioners.
(2.) Heard Mr. Mahesh Tewari, learned counsel appearing on behalf of the informant.
(3.) Heard Mr. Bishwambhar Shastri, learned counsel appearing on behalf of the opposite party- State.;


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