JUDGEMENT
Shree Chandrashekhar, J. -
(1.) Hearing of these Writ Petitions has been convened and conducted through Video-Conferencing.
(2.) Vide order dated 10.04.2018, W.P.(S) No. 1901 of 2017 was ordered to be listed along with W.P.(S) No. 2599 of 2017.
(3.) In W.P.(S) No. 1901 of 2017 the petitioner has challenged the show-cause notice issued to her and in W.P.(S) No. 2599 of 2017 she has challenged the order of termination contained in Memo No. 813 dated 25.04.2017, amongst other prayers.
W.P.(S) No. 1901 of 2017
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