B. D SINGH Vs. VINOBA BHAVE UNIVERSITY, HAZARIBAGH
LAWS(JHAR)-2020-10-16
HIGH COURT OF JHARKHAND
Decided on October 09,2020

B. D Singh Appellant
VERSUS
Vinoba Bhave University, Hazaribagh Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Baibhaw Gahlaut, learned counsel appearing on behalf of the petitioner.
(2.) Heard Mr. A.K. Mehta, learned counsel appearing on behalf of opposite party nos.3 and 4.
(3.) Heard Mr. Amaresh Kumar, learned counsel appearing on behalf of the State.;


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