KUNAL DUTT PANDEY Vs. STATE OF JHARKHAND
LAWS(JHAR)-2020-11-8
HIGH COURT OF JHARKHAND
Decided on November 12,2020

Kunal Dutt Pandey Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

ANUBHA RAWAT CHOUDHARY,J. - (1.) Heard Mr. Pankaj Kumar Dubey, learned counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Faruque Ansari, learned counsel appearing on behalf of the opposite party No. 2.
(3.) Heard Mr. Sanat Kumar Jha, learned counsel appearing on behalf of the opposite party-State.;


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