JUDGEMENT
Sanjay Kumar Dwivedi, J. -
(1.) Heard Mr. Shresth Gautam, the learned counsel for the petitioner and Mr. Sanjay Piprawall, the learned counsel for the respondent-State Information Commission.
(2.) Learned counsel appearing for the petitioner is directed to correct the party position of the respondent no. 1 in course of the day.
(3.) Inspite of valid service of notice for filing the vakalatnama on behalf of the respondent no. 2, nobody is present on behalf of the respondent no. 2.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.