PRAKASH CHANDRA MISHRA, Vs. STATE OF JHARKHAND
LAWS(JHAR)-2020-1-146
HIGH COURT OF JHARKHAND
Decided on January 09,2020

Prakash Chandra Mishra, Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Bhanu Kumar alongwith Ms. Bharti Kumari, the learned counsels appearing for the petitioner.
(2.) Heard Mr. Rajiv Sinha, learned Assistant Solicitor General of India alongwith Mr. Niraj Verma, the learned counsel appearing for the Union of India.
(3.) Heard Mr. T. N. Verma, learned counsel appearing for the AntiCorruption Bureau, Ranchi.;


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