BIREN BADUK Vs. THE STATE OF JHARKHAND
LAWS(JHAR)-2020-6-39
HIGH COURT OF JHARKHAND
Decided on June 25,2020

Biren Baduk Appellant
VERSUS
THE STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Kripa Shankar Nanda, learned counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Niranjan Kumar Sinha, learned counsel appearing on behalf of the complainant.
(3.) Heard Mr. Ravi Prakash, learned counsel appearing on behalf of the State.;


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