ELECTROSTEEL STEELS LIMITED Vs. JHARKHAND STATE POLLUTION
LAWS(JHAR)-2020-6-4
HIGH COURT OF JHARKHAND
Decided on June 19,2020

ELECTROSTEEL STEELS LIMITED Appellant
VERSUS
Jharkhand State Pollution Respondents

JUDGEMENT

- (1.) Heard Mr. Krishnan Venugopal, learned senior counsel appearing on behalf of the petitioner along with Mr. Ninad Laud and Mr. Indrajit Sinha, Advocates.
(2.) Heard Mr. Vikramjit Banerjee, learned ASGI along with Mr. Pratyush Kumar, Advocate.
(3.) Heard Mrs. Richa Sanchita, learned counsel appearing on behalf of the Jharkhand State Pollution Control Board.;


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