- (1.) Heard.
(2.) This writ petition has been filed for quashing the order dated 4.1.2010, passed by learned Munsif-1st, Dhanbad in Title Suit No. 101 of 2005.
(3.) Mr. Roy, appearing for the petitioner, and counsel for respondent nos. 1 and 2 submitted that for disposal of this writ petition, no notice is required to be sent to respondent no. 3-Smt. Gyatri Devi.;