- (1.) Counsel for the petitioner submits that he will serve a copy of the petition to Mrs. Nutan Sharma, counsel appearing on behalf of respondent Nos. 3 to 5 by tomorrow (21.12.2010). As prayed for, by Mrs. Sharma, time till 04.01.2011 is allowed for filing counter affidavit.
(2.) Counsel for the petitioner may file rejoinder, if any, by 07.01.2011. Put up this case on 11.01.2011 before an appropriate Bench.;