JUDGEMENT
-
(1.) We have heard learned counsel for the appellants as well as
the learned counsel for the respondent-workman.
(2.) The bare facts are that the respondent-workman studied in a
government school known as Rajya Samposhit Uchcha Vidyalaya,
Baghmara, Dhanbad from January 1964 to August 1964 and at that
time his date of birth was recorded in the school records as
06.02.1950.
(3.) A school leaving certificate to that effect was obtained by the
appellant in 1979.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.