JUDGEMENT
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(1.) Heard counsel for the parties.
(2.) The petitioner in this writ application has prayed for a direction upon
the respondents to pay the B.A. Trained scale to the petitioner in the scale of
Rs. 5500 - 9000/- which has already been allowed to the petitioner vide
office order dated 12.12.2001 and also to pay him difference of salary on the
graduate trained scale with effect from 01.04.1999.
(3.) As it appears from the pleadings of the petitioner in this writ
application, the petitioner was appointed in service as a Matric Trained
Assistant Teacher in the year 1987 and was posted in the Government Middle
School, Masmano in the district of Lohardaga.
Subsequently by office Memo dated 12.12.2001 he was granted
Graduate trained scale of Rs. 5500 - 9000/- with effect from 01.04.1999 and
was posted in the Government Middle School, Jingi in the district of
Lohardaga, where he joined on 07.01.2002 and his pay was also fixed in the
scale of Rs. 5500 - 9000/-;
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