BHARAT HITECH (CEMENTS) PVT LTD Vs. STEEL AUTHORITY OF INDIA LIMITED
LAWS(JHAR)-2010-7-129
HIGH COURT OF JHARKHAND
Decided on July 14,2010

BHARAT HITECH (CEMENTS) PVT LTD Appellant
VERSUS
STEEL AUTHORITY OF INDIA LIMITED Respondents

JUDGEMENT

- (1.) Heard.
(2.) Respondents invited offers from intending buyers of Blast Furnace Granulated Slag for three different range of quantities detailed under item i, ii, iii.
(3.) Petitioner initially offered for the highest quantity (item no. iii) but then it gave offer for the lowest quantity ( item no. i) and offered Rs. 440 per metric tone.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.