R.K. Merathia, J. - (1.) I.A. No. 1733 of 2010
(2.) IT is submitted that respondent No. 1 -Zainab Bibi has died without any heir and accordingly her name may be expunged. Heard Counsel for the petitioner and Counsel for the respondents.
(3.) PRAYER is allowed. Name of respondent No. 1 is expunged.;