RAJASTHAN STATE ELECTRICITY BOARD Vs. SULTAN MOHD
LAWS(RAJ)-1999-9-53
HIGH COURT OF RAJASTHAN
Decided on September 24,1999

RAJASTHAN STATE ELECTRICITY BOARD Appellant
VERSUS
SULTAN MOHD. Respondents

JUDGEMENT

- (1.) ADMIT.
(2.) MR. M. R. Singhvi waives service of notice on respondent in each appeal.
(3.) WITH the consent of the learned counsel for the parties, all these special appeals are being taken up for final hearing.;


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