JUDGEMENT
B.S. Chauhan, J. -
(1.) The instant writ petition has been filed for seeking direction to the respondents to accept the application form of the petitioner for appointment to the post of Teacher Grade III in pursuance of the Advertisement dated 13-6-1998 (Annexure 4).
(2.) The facts and circumstances giving rise to this case are that the respondents issued the advertisement dated 13-6-98 for inviting applications for the said posts. The application had to be submitted by 27-6-98 and the interviews etc. were to be held on 29th and 30th June, 1998. The requirement under the said advertisement had been that a candidate must not be below 18 years and above 33 years of age on 1-1-98.
(3.) Petitioner filed the writ petition at a very belated stage, i.e. on 22-8-98, after about two months of the conclusion of the interviews etc. on the ground that the State Government had issued a Notification on 29-6-1998, enhancing the age by two years and, thus, the respondents be directed to consider his candidature.;
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