AMARESH KUMAR SINGH - (1.) Heard the learned counsel for the petitioner.
(2.) This revision petition is directed against the order dated 7-5-1999 passed by the learned Additional Civil Judge (Junior Division) No. 1, Pali in civil original suit No. 103/93.
(3.) By the impugned order, the learned Civil Judge allowed the plaintiff to produce a receipt book for the purpose of cross-examination during the examination of Jetha Ram DW-1.;