DINESH Vs. STATE OF RAJASTHAN
LAWS(RAJ)-2019-11-215
HIGH COURT OF RAJASTHAN
Decided on November 18,2019

DINESH Appellant
VERSUS
STATE OF RAJASTHAN Respondents

JUDGEMENT

Manoj Kumar Garg, J. - (1.) Heard.
(2.) Admit.
(3.) Heard learned counsel for the appellant and learned public prosecutor on Application for Suspension of Sentence No. 1117/2019.;


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