ARUN BHANSALI - (1.) A copy of the writ petition has been served on Mr. Manish Patel, AGC.
(2.) This writ petition has been filed by the petitioner seeking a direction to the respondents to call the petitioner for documents verification and counseling for the post of LDC pursuant to the advertisement dated 14.02.2013 against the available vacant posts.
(3.) It is submitted by learned counsel for the petitioner that the issue raised in the writ petition is similar to that in the case of Jiya Devi vs. State of Rajasthan & Ors . : S.B. Civil Writ Petition No.10796/2018 decided on 25.07.2018 that the State has also issued a circular dated 29.05.2018 providing for a contingency wherein those who could not appear for documents verification pursuant to the circular dated 06.09.2017 / 02.04.2018, their cases may be considered subject to the candidate standing in the cut-off, being eligible and there being availability of posts in the category of the petitioner and therefore, the petitioner may be accorded the same relief.;