JUDGEMENT
-
(1.) The application for seeking leave to file writ petition is allowed.
(2.) The instant petition has been filed by the petitioner who claims to be khatedar of the land in Prithviraj Nagar scheme
situated in Village Manpur, Devri @ Golyavas.
(3.) The grievance raised in the present writ petition is with regard to an order dated 30.05.2019 passed by the JDA Tribunal
in Appeal No.834/2018 and Reference Application No.380/2018.
One Ganpati Nagar Vistaar Vikas Samiti (hereinafter 'the Samiti')
had filed an appeal before the JDA Tribunal arraying JDA as party
in the appeal.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.