RAMESH BHEEL Vs. STATE OF RAJASTHAN
LAWS(RAJ)-2019-11-223
HIGH COURT OF RAJASTHAN
Decided on November 19,2019

Ramesh Bheel Appellant
VERSUS
STATE OF RAJASTHAN Respondents

JUDGEMENT

Manoj Kumar Garg, J. - (1.) Heard.
(2.) Admit. Learned Public Prosecutor accepts notices on behalf of respondent-State.
(3.) Heard on application for suspension of sentence No. 1128/2019.;


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