SAMEER KHORWAL Vs. STATE OF RAJASTHAN

LAWS(RAJ)-2019-11-173

HIGH COURT OF RAJASTHAN

Decided on November 06,2019

Sameer Khorwal Appellant

VERSUS

STATE OF RAJASTHAN Respondents

JUDGEMENT

Manoj Kumar Garg,J. - (1.) Learned counsel for the petitioner submits that accused- petitioner has been surrendered on 05.11.2019.
(2.) Heard.
(3.) Admit. Call for record.;

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