JUDGEMENT
PUSHPENDRA SINGH BHATI,J -
(1.) The matter comes up on an application (No.01/2018) seeking to take on record the correct/amended cause title.
(2.) For the reasons mentioned in the application, the same is allowed and the correct/amended cause title is taken on record. Accordingly, the defect pointed out by the office stands cured.
(3.) With the consent of learned counsel for the parties, the matter has been heard finally.;
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