Mohammad Rafiq; ACJ. - (1.) In Special Appeal No. 1227/2019, Mr. Sandeep Taneja, learned counsel, has put in appearance for respondents on caveat. Mr. R.B. Mathur, learned counsel for the appellants, has provided him copy of memo of special appeal.
(2.) In Special Appeals No. 1228/2019, 1324/2019 and 1377/2019, Mr. M.M. Ranjan, learned Senior Counsel, has put in appearance on caveat. Mr. R.B. Mathur, learned counsel for the appellants, has provided copies of memo of special appeals in the office of Mr. M.M. Ranjan, learned Senior Counsel.
(3.) In Special Appeal No. 1325/2019, Mr. Sanjay Jhanwar, learned counsel, has put in appearance for respondents on caveat. Mr. R.B. Mathur, learned counsel for the appellants, has provided him copy of memo of special appeal.;