SATYENDRA KATARA Vs. STATE OF RAJASTHAN
LAWS(RAJ)-2019-10-139
HIGH COURT OF RAJASTHAN
Decided on October 15,2019

Satyendra Katara Appellant
VERSUS
STATE OF RAJASTHAN Respondents

JUDGEMENT

Manoj Kumar Garg, j. - (1.) Heard.
(2.) Admit.
(3.) Heard learned counsel for the appellant and learned public prosecutor on Application for Suspension of Sentence No. 643/2019.;


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