GULAB SINGH Vs. STATE
LAWS(RAJ)-2019-11-241
HIGH COURT OF RAJASTHAN
Decided on November 22,2019

GULAB SINGH Appellant
VERSUS
STATE Respondents

JUDGEMENT

Manoj Kumar Garg,J. - (1.) Heard. Admit.
(2.) Heard on application of suspension of sentence No. 1191/2019.
(3.) Upon a consideration of the arguments advanced on behalf of the appellants and having regard to the facts and circumstances of the case, this court is of the opinion that it is a fit case for suspending the substantive sentence awarded to the accused appellant.;


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