JUDGEMENT
ARUN BHANSALI, J. -
(1.) This writ petition has been filed by the petitioner aggrieved against her disqualification for the post of Teacher Gr.III (Level-II) pursuant to the advertisement dated 31.7.2018.
(2.) By advertisement dated 31.7.2018, the respondents advertised 2800 posts for Teacher Gr.III (Level-II) for the subject
Social Science. The petitioner being eligible applied for the same
in the unreserved category and claimed her status as a widow. In
the select list dated 3.9.2018 (Annex.9), the name of the
petitioner appeared at Sr. No.1654 with merit 2452 and she was
allotted District Chittorgarh.
(3.) It is submitted that when the petitioner appeared before the respondents for document verification pursuant to her selection,
her candidature was rejected on account of the fact that she had
done her graduation in Commerce (B.Com) and as such she was
not qualified for the post of Teacher Gr.III (Level-II) for subject
Social Science.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.