SHAKIB KHAN Vs. STATE
LAWS(RAJ)-2019-11-208
HIGH COURT OF RAJASTHAN
Decided on November 15,2019

Shakib Khan Appellant
VERSUS
STATE Respondents

JUDGEMENT

Manoj Kumar Garg, J. - (1.) Heard.
(2.) Admit. Call for record.
(3.) Heard learned counsel for the appellant and learned Public Prosecutor on application for suspension of sentence No. 1212/2019.;


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