RAJASTHAN WRESTLING ASSOCIATION Vs. SECRETARY, WRESTLING FEDERATION OF INDIA
LAWS(RAJ)-2019-11-61
HIGH COURT OF RAJASTHAN
Decided on November 27,2019

Rajasthan Wrestling Association Appellant
VERSUS
Secretary, Wrestling Federation Of India Respondents

JUDGEMENT

- (1.) Learned counsel for the petitioner submitted that interim prayer made in the stay application be considered by this Court.
(2.) Learned counsel Mr. Sanjay Sharma appears on behalf of the respondent No.1-Secretary, Wrestling Federation of India and submits that reply to the writ petition will be filed during the course of the day.
(3.) Learned counsel Mr. Sanjay Rahar appears for the respondent No.2.;


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