JUDGEMENT
VIJAY BISHNOI,J. -
(1.) The application (Inward No.01/2019 dated 03.01.2019) preferred on behalf of learned counsel for the petitioners for deleting the name of petitioner No.3-Buta Singh S/o Banta Singh @ Pappu Singh from the array of the petitioners in this criminal misc. bail application is considered and allowed.
(2.) Let the name of petitioner No.3-Buta Singh S/o Banta Singh @ Pappu Singh be deleted from the array of the petitioners in this criminal misc. bail application. Amended cause title already filed be taken on record.
(3.) Heard learned counsel for the petitioners as well as learned Public Prosecutor and also perused the material on record.;
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