JUDGEMENT
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(1.) Application No.2/2019 has been filed in D.B. Civil Writ Petition No.12283/2019 seeking correction in the name of
respondent No.6.
(2.) Application is allowed. Name of respondent No.6 is corrected in the manner stated in the application.
(3.) Amended cause-title annexed with the application be taken on record in D.B. Civil Writ Petition No.12283/2019.;
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